Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax ... vs Ganga Glazed Tiles Pvt. Ltd. on 27 January, 2020
Bench: D.Y. Chandrachud, K.M. Joseph
ITEM NO.17 COURT NO.7 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.2755/2020
(Arising out of impugned final judgment and order dated 25-06-2019
in TA No. 206/2019 passed by the High Court of Gujarat at
Ahmedabad)
THE PR. COMMISSIONER OF INCOME TAX, RAJKOT 3 Petitioner(s)
VERSUS
GANGA GLAZED TILES PVT. LTD. Respondent(s)
(With appln.(s) for c/delay in filing SLP and interim relief)
Date : 27-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Dhruv Agarwal, Sr. Adv.
Ms. Anita Sahani, Adv.
Mr. Manish, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to entertain the Special Leave Petition under Article 136 of the Constitution of India.
The Special Leave Petition is, accordingly, dismissed.
Signature Not Verified
Pending application(s), if any, stand disposed of.
Digitally signed by CHETAN KUMAR Date: 2020.01.28 16:59:29 IST Reason: (Chetan Kumar) (Saroj Kumari Gaur) A.R.-cum-P.S. Court Master