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[Cites 0, Cited by 1] [Section 25(2)] [Section 25] [Entire Act]

State of Karnataka - Subsection

Section 25(2)(xvii) in Karnataka Janapada Vishwavidyalaya Act, 2011

(xvii)to institute Professorship, Associate Professorship, Assistant Professorship or any other posts of teachers required by the University on the recommendation of the Academic Council;