Patna High Court - Orders
M/S. Hpcl Biofuels Limited vs The Union Of India on 8 May, 2025
Author: A. Abhishek Reddy
Bench: A. Abhishek Reddy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.19747 of 2024
======================================================
M/s. HPCL Biofuels Limited
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr.Manish Kumar
For the Respondent/s : Mr.Additional Solicitor General
======================================================
CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
ORAL ORDER
6 08-05-2025As jointly prayed for, post this matter on 23.06.2025.
2. The interim order dated 24.02.2025 shall stand extended till the next date of hearing.
(A. Abhishek Reddy, J) Ayush/-
U