Securities Appellate Tribunal
Texmo Pipes And Products Limied vs Sebi on 3 September, 2025
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 03.09.2025
Appeal No. 215 of 2025
Texmo Pipes & Products Ltd. ... Appellant
Versus
Securities & Exchange Board of India ... Respondent
Advocate i/b Corporate Pleaders for the Appellant.
Mr. Mihir Mody, Advocate with Mr. Aavish Shetty, Mr.
Karthik K.P., Mr. S. Vijay Chockalingam, Advocates i/b K
Ashar & Co. for the Respondent.
ORDER :
1. Appellant seeks four weeks' time to file rejoinder. Granted. By consent, call on November 7, 2025.
Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 03.09.2025 MRS Digitally signed by MRS PRAMILA PRAMILA Date: 2025.09.04 PTM 16:30:15 +05'30'