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Securities Appellate Tribunal

Texmo Pipes And Products Limied vs Sebi on 3 September, 2025

BEFORE THE                          SECURITIES APPELLATE TRIBUNAL
                                           MUMBAI

                                                    Date : 03.09.2025


                                          Appeal No. 215 of 2025

Texmo Pipes & Products Ltd.                               ... Appellant

                               Versus

Securities & Exchange Board of India                      ... Respondent

Advocate i/b Corporate Pleaders for the Appellant.

Mr. Mihir Mody, Advocate with Mr. Aavish Shetty, Mr.
Karthik K.P., Mr. S. Vijay Chockalingam, Advocates i/b K
Ashar & Co. for the Respondent.


ORDER :

1. Appellant seeks four weeks' time to file rejoinder. Granted. By consent, call on November 7, 2025.

Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 03.09.2025 MRS Digitally signed by MRS PRAMILA PRAMILA Date: 2025.09.04 PTM 16:30:15 +05'30'