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Union of India - Section

Section 40 in The Prevention And Control Of Infectious And Contagious Diseases In Animals Act, 2009

40. Certain persons to be public servants.—

Every Competent Officer, Director and Veterinary Officer, while exercising any power or performing any duty under this Act, shall be deemed to be a public servant within the meaning of section 21 of the Indian Penal Code (45 of 1860).