Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 101 in The M.P. Industrial Relations Act, 1960

101. Grant of copies of agreements, etc.

- Subject to the rules framed under this Act, the Registrar shall grant copies of all agreements, settlements and awards registered by him and such other documents as may be prescribed on payment of the prescribed fee.