Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 74] [Entire Act] State of Assam - Subsection Section 74(d) in The Assam Excise Act, 2000 (d)the animals carts, vessels, rafts or other conveyances used in carrying anything referred to in the foregoing clauses :
