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Himachal Pradesh High Court

Jyoti Parkash vs . Nhai And Ors. on 10 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Jyoti Parkash Vs. NHAI and ors.

CWP No.728 of 2023 .

10.3.2023 Present: Mr. Devender Sharma, Advocate for the petitioner.

Mr. Janesh Gupta, Advocate, for respondent No.1.

Notice. Mr. Janesh Gupta, Advocate, appears and waives service of notice on behalf of respondent No.1. Notice to respondents No.2 and 3 be issued returnable for six weeks.

List on 12.5.2023.

CMP No.1478 of 2023 Allowed as prayed for. The applicant­petitioner is directed to file translated copies of vernacular documents and typed copies of annexures within four weeks. The application stands disposed of.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 10.3.2023 (mamta) ::: Downloaded on - 13/03/2023 20:41:48 :::CIS