Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 5 in Assam Land Revenue Re-Assessment Act, 1936

5. Issue of notification major and town land settlement.

- Notwithstanding anything, contained in section 18 of the Regulations the notification mentioned therein shall be issued in the case of every major settlement and of every settlement of town land not included in a major settlement.