Section 79A(2)(d) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

[Cites 0, Cited by 0] [Section 79A(2)] [Section 79A] [Entire Act]

(d)The place, date and time specified in column (5) of the schedule will be the place, last date and time for making nominations;

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