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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(1) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(1)Any person performing any duty in connection with an election shall not conduct in any manner, which helps in the furtherance of the prospects of the election of any candidate or candidates.