Delhi High Court - Orders
Robert Vadra vs Union Of India & Ors on 12 October, 2023
Author: Sanjay Kumar Sharma
Bench: Sanjay Kumar Sharma
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5561/2021
ROBERT VADRA
.....Petitioner
Through: Mr.Vikas Kumar, Advocate
versus
UNION OF INDIA & ORS.
.....Respondent
Through: Mr.Yasharth, Advocate for R-1
None for R-2 to 5
CORAM: SH. SANJAY KUMAR SHARMA, REGISTRAR
ORDER
% 12.10.2023 Today's Court proceedings are conducted through physical/hybrid mode.
Pleadings in the matter are reported to be complete. Let written submissions in terms of order dated 21.09.2023 be filed by the parties, if not already filed.
List the matter before the Hon'ble Court on 23.04.2024, the date already fixed, for further directions REGISTRAR OCTOBER 12, 2023/sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 21:21:12