Delhi High Court - Orders
Liberty Footwear Company vs Liberty Industrial Group Pte Ltd. & Anr on 5 November, 2024
Author: Manmohan
Bench: Vibhu Bakhru, Sanjeev Narula, Manmeet Pritam Singh Arora, Manmohan
$~Larger Bench-1-5.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 151/2022
LIBERTY FOOTWEAR COMPANY ..... Petitioner
Through: Mr.Kapil Wadhwa, Advocate with
Ms.Apoorva Maheshwari and
Ms.Brinda Nagaraja, Advocates.
Versus
LIBERTY INDUSTRIAL
GROUP PTE LTD. & ANR. ..... Respondents
Through: Mr.Nirupam Lodha, Mr.Gautam
Wadhwa, Ms.Vanshika Thapliyal,
Advocates for R-1
Mr.Gaurav Pachnanda, Sr.Advocate
(Amicus Curiae) with Mr.Sidharth
Jain, Ms.Threcy Lowrence,
Advocates
Mr.Uddyam Mukherjee, Advocate
with Mr.Davesh Vashishtha,
Advocate (Amicus Curiae)
Mr.Harish Vaidyanathan Shankar,
CGSC with Mr.Srish Kumar Mishra,
Mr.Alexander Mathai Paikaday and
Mr.Sagar Mehlawat, Advocates for
R-2
+ C.O. (COMM.IPD-TM) 778/2022 & I.A. 20333/2022
KOHINOOR SEED FIELDS INDIA PVT. LTD. ..... Petitioner
Through: Mr. Saurav Agrawal, Mr. Adarsh
Ramanujan, Mr. Shantanu Agarwal,
Mr. Kapil Rustgai, Ms. Sulekha
Agarwal, Ms. Chandrayee Maitra,
Ms. Asmita Srivastav, Ms. Allaka M.,
Ms., Surabhi, Mr. Yogesh Khullar,
Ms. Aanchal Seth, Ms. Saloni
Paliwal, Ms. Kirtuhika and Ms.Kavya
Pahwa, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 03:09:56
versus
VEDA SEED SCIENCES PVT. LTD. & ANR. ..... Respondents
Through: Mr.Kapil Wadhwa, Advocate with
Ms.Apoorva Maheshwari and
Ms.Brinda Nagaraja, Advocates for
R-1.
Mr.Gaurav Pachnanda, Sr.Advocate
(Amicus Curiae) with Mr.Sidharth
Jain, Ms.Threcy Lowrence,
Advocates
Mr.Uddyam Mukherjee, Advocate
with Mr.Davesh Vashishtha,
Advocate (Amicus Curiae)
Mr.Harish Vaidyanathan Shankar,
CGSC with Mr.Srish Kumar Mishra,
Mr.Alexander Mathai Paikaday and
Mr.Sagar Mehlawat, Advocates for
R-2
+ C.O. (COMM.IPD-TM) 782/2022 & I.A. 20524/2022
KOHINOOR SEED FIELDS INDIA PVT. LTD. ..... Petitioner
Through: Mr. Saurav Agrawal, Mr. Adarsh
Ramanujan, Mr. Shantanu Agarwal,
Mr. Kapil Rustgai, Ms. Sulekha
Agarwal, Ms. Chandrayee Maitra,
Ms. Asmita Srivastav, Ms. Allaka M.,
Ms., Surabhi, Mr. Yogesh Khullar,
Ms. Aanchal Seth, Ms. Saloni
Paliwal, Ms. Kirtuhika and Ms.Kavya
Pahwa, Advocates.
versus
VEDA SEED SCIENCES PVT. LTD. & ANR. ..... Respondents
Through: Mr.Kapil Wadhwa, Advocate with
Ms.Apoorva Maheshwari and
Ms.Brinda Nagaraja, Advocates for
R-1.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 03:09:56
Mr.Gaurav Pachnanda, Sr.Advocate
(Amicus Curiae) with Ms.Threcy
Lowrence, Advocate.
Mr.Uddyam Mukherjee, Advocate
with Mr.Davesh Vashishtha,
Advocate (Amicus Curiae)
Mr.Harish Vaidyanathan Shankar,
CGSC with Mr.Srish Kumar Mishra,
Mr.Alexander Mathai Paikaday and
Mr.Sagar Mehlawat, Advocates for
R-2
+ C.O. (COMM.IPD-TM) 783/2022
KOHINOOR SEED FIELDS INDIA PVT. LTD. ..... Petitioner
Through: Mr. Saurav Agrawal, Mr. Adarsh
Ramanujan, Mr. Shantanu Agarwal,
Mr. Kapil Rustgai, Ms. Sulekha
Agarwal, Ms. Chandrayee Maitra,
Ms. Asmita Srivastav, Ms. Allaka M.,
Ms., Surabhi, Mr. Yogesh Khullar,
Ms. Aanchal Seth, Ms. Saloni
Paliwal, Ms. Kirtuhika and Ms.Kavya
Pahwa, Advocates.
versus
VEDA SEED SCIENCES PVT. LTD. & ANR. ..... Respondents
Through: Mr.Kapil Wadhwa, Advocate with
Ms.Apoorva Maheshwari and
Ms.Brinda Nagaraja, Advocates for
R-1.
Mr.Gaurav Pachnanda, Sr.Advocate
(Amicus Curiae) with Ms.Threcy
Lowrence, Advocate.
Mr.Uddyam Mukherjee, Advocate
with Mr.Davesh Vashishtha,
Advocate (Amicus Curiae)
Mr.Harish Vaidyanathan Shankar,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 03:09:57
CGSC with Mr.Srish Kumar Mishra,
Mr.Alexander Mathai Paikaday and
Mr.Sagar Mehlawat, Advocates for
R-2
+ C.O. (COMM.IPD-TM) 179/2023 & I.As. 10720/2024, 10778-
10779/2024
THE HERSHEY COMPANY ..... Petitioner
Through: Mr.Urfee Roomi, Advocate with
Ms.Janaki Arun, Ms.Apoorva Bharti,
Mr. Jaskaran Singh and Mr.Arpit
Singhal, Advocates.
versus
DILIP KUMAR BACHA, TRADING AS
SHREE GANESH NAMKEEN & ANR. ..... Respondents
Through: Mr.Gaurav Pachnanda, Sr.Advocate
(Amicus Curiae) with Ms.Threcy
Lowrence, Advocate.
Mr.Uddyam Mukherjee, Advocate
with Mr.Davesh Vashishtha,
Advocate (Amicus Curiae)
Mr. Chander Lall, Sr. Adv. with Mr.
Tanmaya Mehta, Mr. Krishnagopal
Abhay, Mr.Karmanya Singh Sareen,
Mr. Abhinav Bhalla, Ms. Annanya
Mehan, Mr. Sahib Singh Dhillon, Ms.
Pari Bhardwaj and Mr. Rinku, Advs.
In I.A. No. 10778/2024
Ms.Radhika Bishwajit Dubey, CGSC,
Ms.Drishti Rawal, Mr.Karan Khetani,
Ms.Gurleen Kaur Waraich, Mr.Aviral
Jain, Advocates for R-2/UOI
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/11/2024 at 03:09:57
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE SANJEEV NARULA
HON'BLE MS. JUSTICE TARA VITASTA GANJU
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 05.11.2024
1. Heard in part.
2. List on 19th November, 2024 at 02:30 PM.
MANMOHAN, CJ VIBHU BAKHRU, J SANJEEV NARULA, J TARA VITASTA GANJU, J MANMEET PRITAM SINGH ARORA, J NOVEMBER 5, 2024 AS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/11/2024 at 03:09:57