Kerala High Court
Leo Lukose vs Cochin University Of Science And ... on 28 October, 2015
Author: V.Chitambaresh
Bench: V.Chitambaresh
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
MONDAY,THE 4TH DAY OF JANUARY 2016/14TH POUSHA, 1937
WP(C).No. 33335 of 2015 (N)
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PETITIONER(S):
-----------------------
1. LEO LUKOSE, AGED 23 YEARS,
S/O.ADV.A.U.LUKOSE, DEEPAM HOUSE, SADANAM ROAD,
ERANHIPALAM, CIVIL STATION P.O., CALICUT-673 020.
2. ADITYA THEJUS KRISHNAN, AGED 22,
S/O.ADV.S.RADHAKRISHNAN, 7B, JM CRESCENT
P.J.ANTONY ROAD, MAMANGALAM, KOCHI-682024.
BY ADVS.SRI.P.G.JAYASHANKAR
SMT.P.SREELAKSHMI
SRI.V.SREEJAYAN
RESPONDENT(S):
--------------------------
1. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY (CUSAT),
COCHIN UNIVERSITY P.O., KOCHI-682 022,
REPRESENTED BY ITS REGISTRAR.
2. CONTROLLER OF EXAMINATIONS,
CUSAT, COCHIN UNIVERSITY.PO, KOCHI-682 022.
3. DIRECTOR,
SCHOOL OF LEGAL STUDIES, CUSAT, COCHIN UNIVERSITY P.O.,
KOCHI-682 022.
* ADDITIONAL R4 TO 173 IMPLEADED
4. DEEREJ K., AGED 22 YEARS, S/O.K.J.KURIAKOSE,
8S, SAKTHI NAGAR, P&T COLONY, KAVUNDAMPALAYAM,
COIMBATORE, TAMIL NADU- 641 030, (SEMESTER IX,
B.B.A. LL.B. (HONS.), ROLL NO.13.
5. ANANDAKRISHNAN S., AGED 22 YEARS,
S/O.SURESH A., ANUGRAH, MATTOOR CANAL ROAD,
KALADY P.O., MATTOOR-683 574,
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.6).
6. ANKITHA P.JOSHI, AGED 24 YEARS,
D/O.P.N.JOSHI, POLAKULATH HOUSE,
KODUNGALLUR, THRISSUR, PIN - 680 664.
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.7).
Msv/
-2-
-2-
WP(C).No. 33335 of 2015 (N)
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7. SUPARNA S.NAIR, AGED 21 YEARS,
D/O.G.V.SUDHEER, ANASWARA HOUSE,
RESIDENCY LANE, OPP. LIC OF INDIA,
ALUVA TALUK, ERNAKULAM, PIN-683 101,
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.35).
8. RUBY ISMAIL, AGED 22 YEARS,
D/O.ISMAIL KUNJU, DHAR-UL-SALAM,
PRATHEEKSHA NAGAR 189, KILIKOLLOOR P.O.,
KOLLAM, PIN - 691 004,
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.29).
9. SHEETHAL M.S., AGED 22 YEARS,
D/O.M.N.SIVAJI, MANAYATH HOUSE,
B.T.C. ROAD, MARADU P.O., ERNAKULAM, PIN - 682 304.
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.33).
10. K.M.AISARYA, AGED 22 YEARS, D/O.PAVITHRAN V.P.,
SREELOKAM, CHENGAMANAD P.O., ALUVA,
ERNAKULAM, PIN - 683 578,
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.18).
11. NIKHILA P.P., AGED 22 YEARS,
D/O.K.PEETHAMBARAN, PRAPA,
KANHANGAD SOUTH P.O., KASARGOD-671 531,
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.21).
12. A.GOWRI NAIR, AGED 22 YEARS,
D/O.P.UNNIKRISHNAN, VANDANAM,
JAWAHAR ROAD, POONITHURA P.O.,
ERNAKULAM, PIN - 682 038
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.1).
13. JOSIE MATHEW, AGED 22 YEARS,
S/O.T.M.MATHUKUTTY, THOMMITHAZHE HOUSE,
NARIYANANI P.O., PONKUNNAM, KOTTAYAM,
PIN - 68650616
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.16).
14. REVATHY A.S., AGED 23 YEARS,
D/O.S.AJAYAKUMAR, SREERAGAM,
THRIKKANNAMANGAL, KOTTARAKKARA P.O.,
KOLLAM, PIN-691 506
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.27).
15. SAIPOOJA, AGED 23 YEARS, D/O.VANCHEESHWARAN,
B-101, PEARN BAY APARTMENTS, PUTHIYA ROAD,
OPP.K.P.VALLON ROAD, KADAVANTHARA,
ERNAKULAM, PIN-682020.
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.30).
Msv/
-3-
-3-
WP(C).No. 33335 of 2015 (N)
----------------------------------------
16. CHANDNI ABHIRAM, AGED 22 YEARS, D/O.ABRHAAM XAVIER,
8/1740, M.B.LANE, KOOVAPPADAM, KOCHI-682 002.
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.11).
17. R.MAHESH MENON, AGED 22 YEARS,
S/O.P.PRAKASH, HALASYAM, K.B.ROAD,
VYTILLA P.O., KOCHI-682 002,
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.24).
18. ANUPAMA B., AGED 21 YEARS,
D/O.P.A.BALACHANDRAN, MANJOORAN VILLA,
NORTH GATE, VAIKOM P.O., KOTTAYAM,
PIN - 686 141,
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.9).
19. MEENAKSHI R., AGED 22 YEARS,
D/O.RAMESH THEKKETHU SIVASANKARAN NAIR,
MUNDAKKATTU HOUSE, ANIKADU P.O.,
KOTTAYAM, PIN-686 503,
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.20).
20. SANJAY SANKAR R., AGED 22 YEARS,
S/O.S.RAMACHANDRAN, DEVI NIVAS,
CHOWARA P.O., ALUVA, ERNAKULAM, PIN-683 571,
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.32).
21. SACHIN KUMAR P.P., AGED 22 YEARS,
S/O.SANTHOSH KUMAR P.P., GOI PUTHUMANA
AKSHAYA APARTMENTS, V.P.MARAKKAR ROAD,
EDAPPALY TOLL JN., ERNAKULAM, PIN-682 024.
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.31).
22. PETER LAL, AGED 22 YEARS,
S/O.ADV.K.P.PAULOSE, KAIPPILLIKUZHYIL HOUSE,
POOTHRIKKA P.O., PUTHENCRUZE VIA,
ERNAKULAM,PIN - 682 308,
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.23).
23. RESHMA MARY M., AGED 22 YEARS, D/O.MATHEW AUGUSTINE,
C-16, ROSE VILLA, CHERUVALLY LANE-1,
GANDHIPURAM, SREEKARYAM,
TRIVANDRUM, PIN-695 017,
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.26).
24. ABHIJIT S.KUMAR, AGED 21 YEARS,
S/O.SREEKUMAR G, 2/150, ABHIRAMAN,
MATTACAUD, MUTTACAUD,
P.O.TRIVANDRUM, PIN - 695 523,
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.2).
Msv/
-4-
-4-
WP(C).No. 33335 of 2015 (N)
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25. AKSHAYA S., AGED 21 YEARS,
D/O.SASIKUMAR V.MADHAVI NIVAS,
SUKRUTHAM CROSS ROAD, PALLURUTHY,
COCHIN-682006.
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.4).
26. KANAKA T.R., AGED 21 YEARS,
D/O.RANGAN T.THAZHEDHANIYAM,
SREENILAYAM HOUSE, PALOOR P.O.,
PALAKKAD - 678 582,
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.17).
27. ANILA UMESH, AGED 21 YEARS,
D/O.K.UMESH LAL, IV/1 PLOT-1, RPO QTRS,
PANAMPILLY NAGAR, KOCHI-682 036,
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.8).
28. ASWATHI N.S., AGED 23 YEARS,
D/O.N.R.SUDARSAN, NELLANICKATTU HOUSE,
PARIYARAM POST, KALPETTA NORTH,
WAYANAD P.O. - 673 122,
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.10).
29. JEFFY ALICE JACOB, AGED 22 YEARS,
D/O.T.C.JACOB, KADUVATOOR,
KOCHUVADAKETHIL NADACAVU,
MAVELIKKARA, ALLEPPY-690 101,
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.15).
30. VARUN SABU, AGED 22 YEARS,
S/O.SABU B., SINDHURAM, 10 B,
JM CRESCWENT, P.J. ANTONY ROAD,
MAMANGALAM, KOCHI-682 024,
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.36).
31. RAMAKRISHNAN M.N., AGED 22 YEARS,
S/O.NARAYANASWAMY, K.R.FLAT NO.6,
PARASURAMANEEL APARTMENTS,
PUZHAPAGIRI AGRAHARAM, PUNKUNNAM P.O.,
THRISSUR -2, 682 024,
(SEMESTER IX, B.B.A. LL.B (HONS.) ROLL NO.25).
32. SACHIN JOHNSON, AGED 22 YEARS,
S/O.JOHNSON P.KAUJIRATHINGAL HOUSE,
RSAC ROAD, VYTILLA P.O., - 682 019,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.31).
33. ATHUL M.V., AGED 20 YEARS, S/O.M.T.SUDHAKARAN,
8C, ASSET E-VALLEY, ECHAMUKKU, KAKKANAD
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.20).
Msv/
-5-
-5-
WP(C).No. 33335 of 2015 (N)
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34. ZAFAR ANTONIO, AGED 22 YEARS,
S/O.ANTONIO NETTICADAN, 1/433,
BURGER STREET FORT KOCHI- 682 001,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.43).
35. ABEL TOM BENNY, AGED 22 YEARS,
S/O.BENNY P.THOMAS, 13 D JMJ RESIDENCY,
K.K.PADMANABHAN ROAD, CEMETERY MUKKU,
KOCHI-682 018,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.1).
36. SHABNAM SAIDALAVI, AGED 21 YEARS,
D/O.SAIDALAVI K., KANJIRANGATE HOUSE,
PANTHEERANKAVE P.O., CALICUT-19,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.34).
37. ANAND VIMAL, AGED 21 YEARS,
S/O.AJITH VIMAL, SREE VILAS,
SBN 42-B, SRRE BHADRA NAGAR,
MUKKOLA P.O., TRIVANDRUM - 695 043,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.8).
38. RIBIN BENNY,AGED 22 YEARS,
S/O.BENNT T.V., THANIKKOT HOUSE,
VARAPUZHA, ERNAKULAM - 683 517,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.28).
39. AJAI SEBASTIAN, AGED 21 YEARS,
S/O.P.J.SEBASTIAN, PANDIYAMMAKKAL HOUSE,
OLAMATTOM, THODUPUZHA P.O. - 685 584,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.2).
40. DIVYA DIVAKARAN, AGED 21 YEARS,
S/O.D/O.DIVAKARAN, K.F-118, HARINAGAR,
JAILPUR ROAD, DELHI - 110 044,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.22).
41. SHAHEERA, AGED 20 YEARS,
D/O.SAIDALAVI T.P.,KARUVAPADATH HOUSE,
KADANCHERY P.O., MALLAPPURAM-679 582,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.35).
42. SHILJA S.S., AGED 21 YEARS,
D/O.SHIBU C.CHEKKENARY HOUSE,
NANMINDA P.O., CALICUT-673 613,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.36).
43. ASWIN V.NAIR, AGED 21 YEARS,
CHANDRAMAYALAM HOUSE, BURMA ROAD,
MEDICAL COLLEGE, TRIVANDRUM-11,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.18).
Msv/
-6-
-6-
WP(C).No. 33335 of 2015 (N)
----------------------------------------
44. DEAGO JOHN, AGED 21 YEARS,
S/O.SHAJAN JOHN K., KATTILAPEEDIKA HOUSE,
P.O.ALOOR PIN-680 683,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.21).
45. NARMADA JAYAN, AGED 21 YEARS,
D/O.M.P.JAYAN, MALAYATTIL HOUSE,
FATHIMAPURAM P.O., CHANGANASSERY,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.27).
46. ANUPAMA SIBI, AGED 21 YEARS,
D/O.SHALINI MENON, ANAND VIHAR,
T.C. 4/1291, KURAVANKONAM,
KOWDIAR P.O., TRIVANDRUM - 695 003,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.13).
47. ASHIS JACOB MATHEW, AGED 21 YEARS,
S/O.MAMMAN MATHEW, ROOM NO.10,
SAROVAR HOSTEL, CUSAT, KOCHI-682 022,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.15).
48. SUDEEP ARAVIND PANICKER, AGED 21 YEARS,
S/O.A.S.DILEEP,LIG-485, PANAMPILLY NAGAR P.O., KOCHI-682 036,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.38).
49. ANILA P.U., AGED 21 YEARS,
D/O.P.D.UNNIKRISHNAN, ANILA NIVAS,
KOONJATU LANE, ALINCHUVADU, PADIVATTOM,
EDAPPALLY, KOCHI, PIN-682 024,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.09).
50. ATHUL BALAKRISHNAN, AGED 21 YEARS,
S/O.BALAKRISHNAN PILLAI, SHANKARAMANGALAM,
THRIKKATUKARA P.O., SPW ROAD, ALUVA, KOCHI.
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.19).
51. KEVIN JAMES, AGED 22 YEARS, S/O.JAMES,
MANATHARAYIL THUMPAMON (N) P.O.,
ELEVUMTHITTA (VIA), PATHANAMTHITTA,
PIN - 689 021,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.24).
52. SARATH KRISHNAN T., AGED 22 YEARS,
SO.KOCHIKRISHNAN P., KAVYA,
XI/460B, SANTHIPURAM 60,
THRIKKAKARA P.O., KOCHI, PIN-682 021,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.32).
53. AMRUTHA M., AGED 22 YEARS,
S/.O. MOHANAN K.G., SUDHAMOHANAM HOUSE,
KADAVANTRA P.O., KOCHI, PIN - 682 020,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.7).
Msv/
-7-
-7-
WP(C).No. 33335 of 2015 (N)
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54. ASHA JOSE, AGED 21 YEARS,
D/O.C.M.JOSE, CHIRAKAL MANAVALAN (H),
AYROOR, PIN-683 579,
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.15).
55. RAJESWARI J., AGED 22 YEARS,
D/O.JAYAPRASAD P.K., A2 FEDERAL HARMONY,
ARAFA NAGAR, CUSAT P.O.,
KALAMASSERY, KOCHI, PIN-682 022
(SEMESTER VII, B.B.A. LL.B (HONS.) ROLL NO.28).
56. HRITHWIK D.NAMBOOTHIRI, AGED 21 YEARS,
S/O.D.N.D.NAMBOOTHIRI, PALLERI MANA,
ULIYANNOR, PARAVOOR TALUK, ALUVA,
ERNAKULAM, PIN -682 108,
(SEMESTER V, B.B.A. LL.B (HONS.) ROLL NO.12).
57. MOHAMMED SHAYER, AGED 21 YEARS,
S/O.MOHAMMED SHABEER, KELOTH POYIL,
AZHEEKAL P.O., NEW MAHE, THALASSERY,
KANNUR, PIN - 673 311,
(SEMESTER V, B.B.A. LL.B (HONS.) ROLL NO.18).
58. ATHUL LAL, AGED 20 YEARS,
S/O.A.G.LAL, 'XANADU' THOLIYIL HOUSE,
VENNALA P.O., KANAYANNUR TALUK,
KOCHI - 682 028,
(SEMESTER V, B.B.A. LL.B (HONS.) ROLL NO.08).
59. VIVEK CHAKRAVARTHY,AGED 21 YEARS,
S/O.VIJAYAN K., PANAKKAL HOUSE,
PALARIVATTOM, KANAYANNUR TALUK,
ERNAKULAM, PIN = 682 028,
(SEMESTER V, B.B.A. LL.B (HONS.) ROLL NO.32).
60. YADHUKRISHNAN N., AGED 20 YEARS,
S/O.NARAYAN NAMBIAR, SREE KRISHNA KRIPA,
TRIPUNITHURA P.O., PUTHIYAKAVU,
ERNAKULAM, PIN-682 301,
(SEMESTER V, B.B.A. LL.B (HONS.) ROLL NO.33).
61. PRIYANKA PRASAD, AGED 20 YEARS,
D/O.RAJENDRA PRASAD V., PRASADAM,
PUTHIYA ROAD, EROOR NORTH, TRIPUNITHURA,
ERNAKULAM, PIN-682 306,
(B.B.A., LL.B (HONS.); SEMESTER V, ROLL NO.23).
62. AMRUTHA P. MURALI, AGED 21 YEARS,
D/O.MURALEEDHARAN, QTR NO.CIII/109, RNAS AREA,
W/ISLAND, THOPUMPADDY TALUK,
ERNAKULAM, PIN - 682 003,
(B.B.A., LL.B (HONS.); SEMESTER V, ROLL NO.5).
Msv/
-8-
-8-
WP(C).No. 33335 of 2015 (N)
----------------------------------------
63. VISHNUPRIYA BHUVANACHANDRAN, AGED 20 YEARS,
D/O.C.N.BHUVANACHANDRAN, VISHALABHAVAN,
KARUVELIPARAMB, PACHALAM, KOCHI
(B.COM., LL.B (HONS.); SEMESTER V, ROLL NO.32).
64. SMRUTHY N.PRADEEP, AGED 19 YEARS,
D/O.PRADEEP N.R., NJATTUVEETIL (H),
EAST KADUNGALLOOR, U.C.COLLEGE P.O.,
ALUVA, ERNAKULAM, PIN-683 102,
(B.B.A., LL.B (HONS.); SEMESTER V, ROLL NO.26).
65. FATHIMA NASSEEER, AGED 20 YEARS,
D/O.NASSEER, KUNNATH (H), PALAPRASSERY,
CHENGAMANAD P.O., ALUVA, ERNAKULAM
(B.B.A., LL.B (HONS.); SEMESTER V, ROLL NO.11).
66. SIVA SHARATH, AGED 20 YEARS,
D/O.B.S.SHARATH, SARAS BANG,
KUDIKKODE, NEDUMONCAVU P.O.,
KOLLAM, PIN-691 509,
(B.B.A., LL.B (HONS.); SEMESTER V).
67. SNEHA MANMOHAN, AGED 20 YEARS,
D/O.N.MANMOHAN, HOUSE NO.41,
VIVEKANANDA ROAD, RAMNAGAR,
COIMBATORE, TAMIL NADU, PIN-641 009
(B.B.A., LL.B (HONS.); SEMESTER V).
68. AISWARYA MURALEEDHARAN, AGED 20 YEARS,
D/O.K.MURALEEDHARAN, MONAYATH,
THEKKENADA P.O., KOTTAYAM, PIN-686 142,
(B.B.A., LL.B (HONS.); SEMESTER V, ROLL NO.3).
69. PARVATHY ANIL KURUP, AGED 20 YEARS,
D/O.G.ANIL, P.R.A. NO.182, PADOM SEWND CROSS ROAD,
ELAMAKKARA, KANAYANNUR TALUK,
ERNAKULAM, PIN-682 026,
(B.B.A., LL.B (HONS.); SEMESTER V, ROLL NO.21).
70. ABHINALALU, AGED 20 YEARS,
D/O.LALU N.LATHALAYAM(H),
KOTTAMKARA, CHANDHANATHOPU P.O.,
KOLLAM, PIN-691 014,
(B.COM., LL.B (HONS.); SEMESTER V, ROLL NO.1).
71. ABHIRAMI K.P., AGED 19 YEARS,
D/O.K.A.ORABHA KUMAR, KURUPPANIVALATH (H),
EDAVILANGU, KODUNGALLOOR,
THRISSUR, PIN- 680 691,
(B.B.A., LL.B (HONS.); SEMESTER V, ROLL NO.1).
Msv/
-9-
-9-
WP(C).No. 33335 of 2015 (N)
----------------------------------------
72. KEERTHY B.CHANDRAN, AGED 19 YEARS,
D/O.V.N.CHANDRAN, HARISHREE, AROOR P.O.,
CHERTHALA, ALAPPUZHA, PIN-688 534,
(B.B.A., LL.B (HONS.); SEMESTER V, ROLL NO.16).
73. K.REMIYA RAMACHANDRAN, AGED 19 YEARS,
D/O.RAMACHANDRAN, SRI.HARI HOUSE,
KERALA GOVERNMENT HOUSING COMPLEX ROAD,
THIRUVENKIDOM P.O., GURUVAYOOR, THRISSUR,
PIN- 680 101
(B.B.A., LL.B (HONS.); SEMESTER V, ROLL NO.14).
74. BALRAM S.A., AGED 20 YEARS,
S/O.M.S.AJITH, SREENIKETHAM (H), ARAKKUZHA ROAD,
MUVATTUPUZHA, PIN-686 661.
(B.COM., LL.B (HONS.); SEMESTER V, ROLL NO.9).
75. HIBA FATHIMA, AGED 19 YEARS,
D/O.V.H.AZEEZ, VADAKKAYIL (H), MUTHALAKKODAM P.O.,
THODUPUZHA, IDUKKI-685 605,
(SEMESTER III B.COM., LL.B (HONS.), ROLL NO.7).
76. NOORUNISSA K.A., AGED 19 YEARS,
D/O.K.I.AHMED, KOTTATHARA (H),
KOONAMMAVU P.O., VALLUVALLY,
MILLUPADY, NORTH PARAVOOR-683 518
(SEMESTER III B.COM., LL.B (HONS.), ROLL NO.22).
77. AKSHAYA M., AGED 19 YEARS,
D/O.MURUGAN, CORAL A-D, TRIITY AC APARTMENTS,
OPPOSITE LULU MALL, EDAPALLY,
KOCHI-682 024
(SEMESTER III B.COM., LL.B (HONS.), ROLL NO.2).
78. DEEPA VALENTINE LESLIE, AGED 19 YEARS,
D/O.P.M.LESLIE, SHANTI NAGAR,
MARITTICHODE, EDAPALLY,"DEEPS" HOUSE - 682 024,
(SEMESTER III BBA LL.B (HONS.), ROLL NO.6).
79. NAZRIN BANU, AGED 19 YEARS,
D/O.P.K.MEETHIYAN KUNJU, PARELIL HOUSE,
PALAPRASSERY, CHENGAMANAD, ALUVA,
KERALA - 683 578
(SEMESTER III BBA LL.B (HONS.), ROLL NO.19).
80. JOICEE BIJI JOSEPH, AGED 20 YEARS,
D/O.BIJI JOSEPH, POOVAKOTTU HOUSE,
NAZARETH HILL P.O., KURUVILANGAD,
KOTTAYAM-686 633, (SEMESTER III B.COM., LL.B (HONS.), ROLL NO.10).
Msv/
-10-
-10-
WP(C).No. 33335 of 2015 (N)
----------------------------------------
81. MEENU THAMPI, AGED 10 YEARS,
D/O.THAMPI C.B., CHAMARETH HOUSE,
ASOKA ROAD, KALOOR, KOCHI-682 017,
(SEMESTER III B.COM., LL.B (HONS.), ROLL NO.16).
82. GOPIKA E. MANIKUTTAN, AGED 20 YEARS,
D/O.E.G.SUKUMARAN, EDAMURIYIL HOUSE,
CHURULIKODE P.O., PATHANAMTHITTA-689668
(SEMESTER III B.COM., LL.B (HONS.), ROLL NO.6).
83. SNEHA JOSEPH, AGED 10 YEARS,
D/O.JOSEPH V.X., VADAKKAL HOUSE,
ANANDHAPURAM LANE, THAMANNAM,
KOCHI-680 032, (SEMESTER III B.COM., LL.B (HONS.), ROLL NO.26).
84. JULIYA ELIZABETH ABRAHAM, AGED 19 YEARS,
D/O.ABHRAHAM AUGUSTIN, OOZHAYIL HOUSE,
KUPPADI P.O., SOUTH BATHERY,
WAYANAD-673 592, (SEMESTER III B.COM., LL.B (HONS.), ROLL NO.11).
85. NANDANA VIJAY,AGED 19 YEARS,
D/O.M.V.VIJAYAKUMAR, MOLATHU HOUSE,
RAYAMANGALAM P.O., RAYAMANGALAM,
KURUPPAMPADY-683 545,
(SEMESTER III B.COM., LL.B (HONS.), ROLL NO.20).
86. SREELAKSHMI R., AGED 19 YEARS,
D/O.C.G.RAMACHANDRAN, PADMAM HOUSE,
SOUTH CHITTOOR, KOCHI-682 027.
(SEMESTER III B.B.A. LL.B (HONS.), ROLL NO.27).
87. AMRUTHA SURESH, AGED 18 YERS,
D/O.SURESH KUMAR, CHAITHRAM (H),
NEELAMPEROOR P.O., KOTTAYAM-686 534,
(SEMESTER III B.B.A. LL.B (HONS.), ROLL NO.5).
88. AHAMMED SACHIN K., AGED 20 YEARS,
S/O.AHAMMED, NEELATHOPE ROAD,
KODIKUTHUMALA, ALUVA-683 101,
(SEMESTER III B.B.A. LL.B (HONS.), ROLL NO.2).
89. DEVIKA PRAVEEN, AGED 19 YEARS,
D/O.PRAVEEN V., A-3, SILVER HOMES,
MOOLEPADAM ROAD, VAZHAKALA,
KAKKANAD-682 021,
(SEMESTER III B.B.A. LL.B (HONS.), ROLL NO.8).
90. JIBIN T.P.,AGED 20 YEARS,
S/O.PUSHPAN T.S., THAREPARAMBIL (H),
KUZHUR, THRISSUR-680 734,
(SEMESTER III B.COM. LL.B (HONS.), ROLL NO.9).
Msv/
-11-
-11-
WP(C).No. 33335 of 2015 (N)
----------------------------------------
91. KARTHIK J. SHEKAR, AGED 20 YEARS,
S/O.JNANASEKHARAN, NEELAMBARI (H),
NJRA (120), NORTH JANATHA ROAD,'
ARAVINDAKSHAN LANE, PALARIVATTOM-682 025,
(SEMESTER III B.COM. LL.B (HONS.), ROLL NO.12).
92. RIZWANA A.A., AGED 19 YEARS,
D/O.A.A.RAZAD, AMBALATH (H), KECHERY,
THRISSUR - 680 501.
(SEMESTER III B.COM. LL.B (HONS.), ROLL NO.23).
93. MINNU MUKESH, AGED 19 YEARS,
D/O.MUKESH BABU, CHATTUPADATH (H),
S.N.PURAM, ALUVA-683 106,
(SEMESTER III B.B.A. LL.B (HONS.), ROLL NO.18).
94. P.A.ABID MOHAMMED, AGED 23 YEARS,
S/O.P.A.ASAINER, THETTAYIL HOUSE,
KALAMASSERY, CUSAT P.O. - 683 104,
(SEMESTER III B.B.A. LL.B (HONS.), ROLL NO.1).
95. MIDHUNDAS N.S., AGED 21 YEARS,
S/O.SHIVADASAN N.R., NAMBI HOUSE,
THAMBANKADAVU P.O., THALIKULAM,
THRISSUR-680 561,
(SEMESTER III B.B.A. LL.B (HONS.), ROLL NO.17).
96. KEERTHI DEVI K.V., AGED 19 YEARS,
D/O.MANOJ KUMAR K.V., KUNDOORVALAPPIL HOUSE,
THANDILAM, MALAPPURAM-679 576,
(SEMESTER III B.B.A. LL.B (HONS.), ROLL NO.16).
97. RIYA JACOB, AGED 19 YEARS,
D/O.JIMMY JACOB, CHETTIOMKUDIYIL HOUSE,
KOTHAMANGALAM P.O.,-686 691,
(SEMESTER III B.B.A. LL.B (HONS.), ROLL NO.23).
98. SAJITHA V., AGED 21 YEARS,
D/O.VARIYAPALLYABBAS, VARIYAPALLY HOUSE,
PUNNAYURKALAM P.O., THRISSUR-679 561.
(SEMESTER III B.B.A. LL.B (HONS.), ROLL NO.25).
99. DURGAPRIYA C.V., AGED 19 YEARS,
D/O.UNNI KRISHNAN, CHAKKALAKAL HOUSE,
POYYA P.O., KODUNGALLUR-680 733,
(SEMESTER III B.B.A. LL.B (HONS.), ROLL NO.9).
100. GOUTHAM MOHAN, AGE 19 YEARS,
S/O.HARI MOHAN, PRIYADARSHINI HOUSE,
KANIYAMPADICKAL P.O., VAIKOM-686 141,
(SEMESTER III B.B.A. LL.B (HONS.), ROLL NO.11).
Msv/
-12-
-12-
WP(C).No. 33335 of 2015 (N)
----------------------------------------
101. GOUTHAMDEV C.P., AGED 20 YEARS,
S/O.CHANDRASHEKARA KUMAR, MAMPUZHA HOUSE,
EROOR, TRIPUNITHURA - 682 306,
(SEMESTER III B.B.A. LL.B (HONS.), ROLL NO.10).
102. IJAS MUHAMMED, AGED 19 YEARS,
S/O.FAISEL MUHAMMED, ARACKALKUNNEL HOUSE,
M.L.ROAD, KOTTAYAM-686 001.
(SEMESTER III B.COM. LL.B (HONS.), ROLL NO.8).
103. KIRAN ALPHA WISON, AGED 20,
D/O.WILSON P.JACOB, PANACHICKAL HOUSE,
MANNANAM P.O., KOTTAYAM - 686 561.
(SEMESTER III B.COM. LL.B (HONS.), ROLL NO.14).
104. DEVIKA G.KURUP, AGED 19 YEARS,
S/O.FAISEL MUHAMMED, ARACKALKUNNEL HOUSE,
M.L.ROAD, KOTTAYAM-686 001.
(SEMESTER III B.B.A.. LL.B (HONS.), ROLL NO.7).
105. S.K.KASHYAP, AGED 19 YEARS,
S/O.SURESH KUMAR, VAISHNAVAM, AMPALATHUMKALA P.O.,
EZHUKONE, KOLLAM-691 505
(SEMESTER III B.B.A. LL.B (HONS.), ROLL NO.15).
106. KRISHNAPRIYA B., AGED 19 YEARS,
D/O.BIJU S., 222 NEHRU NAGAR, KURIACHIRA P.O.,
THRISSUR - 680 006,
(SEMESTER III B.COM. LL.B (HONS.), ROLL NO.15).
107. MUHAMMED SUHAIL P., AGED 19 YEARS,
S/O.RAHIM P., PANIYODATH HOUSE, VEMOM P.O.,
MANANTHAVADY, WAYANAD-670 645,
(SEMESTER III B.COM. LL.B (HONS.), ROLL NO.19).
108. SITAR SOLOMON, AGED 19 YEARS,
S/O.SOLOMON, ABAD SILVER MEADOWS NO:1E,
THURUTHEHEPPARAMBU ROAD,
VAZHAKKALA, THRIKAKARA P.O., KOCHI-682 021,
(SEMESTER III B.B.A. LL.B (HONS.), ROLL NO.26).
109. AMRITHA R., AGED 20 YEARS,
D/O.RAVI M., AMRITHANIVAS,
THURUTHETH HOUSE, WEST VELIYATHUNAD P.O.,
ALANGAD (VIA), U.C.COLLEGE, ALUVA-683 511,
(SEMESTER III B.COM. LL.B (HONS.), ROLL NO.3).
110. GAYATHRIJIJI, AGED 19 YEARS,
D/O.JIJIMON, THUMBAYIL, THUMBAYIL HOUSE,
PERUMBALLOOR P.O., MUVATTUPUZHA - 686 673,
(SEMESTER III B.B.A. LL.B (HONS.), ROLL NO.12).
Msv/
-13-
-13-
WP(C).No. 33335 of 2015 (N)
----------------------------------------
111. TREASA DIVINE SONNET, AGED 20 YEARS,
D/O.K.V.NELSON SHINE, KUNNEL HOUSE,
ARTHUNKAL P.O., CHERTHALA-688 305,
(SEMESTER III B.B.A. LL.B (HONS.), ROLL NO.28).
112. HARITHARAJU, AGED 20 YEARS, D/O.T.K.RAJU,
THOZHUTHINKAL HOUSE, AMBADIMALA,
THIRUVAMKULAM P.O., ERNAKULAM-682 305,
(SEMESTER III B.B.A. LL.B (HONS.), ROLL NO.13).
113. ALFIYA JALAL, AGED 18 YEARS,
D/O.JALALUDEEN S., FIRDOUSE,
VARKALA (WN), PUTHANABALAM P.O.,
KOLLAM - 691 553,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.1).
114. AMALRAJ A., AGED 21 YEARS, S/O.RAJAN A.S.,
APPANANZHY (H), OKKAL, OKKAL P.O.- 683 550,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.2).
115. AMRUTHA P.S., AGED 18 YEARS,
D/O.SIVA PRASAD, PARTHAM (H), P.D ROAD,
PALLURUTHY, KOCHIN-6,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.3).
116. ANCY JACOB, AGED 18 YEARS, D/O.JACOB K.E.,
KANIYODICKAL (H), KIZHAKKAMBALAM P.O.,
ERNAKULAM DISTRICT-683 562,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.4).
117. ARYA KRISHNAKUMAR, AGED 18 YEARS,
D/O.P.V.KRISHNAKUMAR, PLAPPALLIL (H),
MARAVANTHURUTHU P.O., PALAMKADAVU,
VAIKOM-686 608,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.5).
118. ASHA ANTONY,AGED 17 YEARS,
D/O.ANTONY SEBASTIAN, KALLANICKAL (H),
SANTINAGAR, OMASSERY, CALICUT-673 572,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.6).
119. INDU MARY VARGHESE, AGED 18 YEARS,
D/O.T.J.VARGHESE, THONDUKUZHIYIL (H),
VAZHAPPALLY P.O., CHANGANACHERRY,
KOTTAYAM-686 103,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.7).
120. JEMIMAH GEORGE MATHEW, AGED 18 YEARS,
D/O.GEORGEKUTTI MATHEW, NO.9 GOOD EARTH HAMLET,
CHALIKKAVATTOM, VENNALA P.O., KOCHI-28,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.8).
Msv/
-14-
-14-
WP(C).No. 33335 of 2015 (N)
----------------------------------------
121. JOHN JOMY, AGED 19 YEARS,
S/O.JOMYLONAPPPAN, KAAMPARAMBALI (H),
CANAL SIDE, THEKKENADA VAIKOM, KOTTAYAM-686 608,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.9).
122. JOSEPH CHRIST K.A., AGED 18 YEARS,
S/O.K.B.ANTONY, KAROTT (H), NO.19/1477,
MANI BHAVAN, PALLURUTHY, COCHIN-682 006,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.10).
123. KAJOL PRAKASH, AGED 19 YEARS,
D/O.PRAKASH K.V., KODAPPULLY (H),
ANTHIKAD P.O., THRISSUR-680 641,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.11).
124. KASHYAP P., AGED 18 YEARS,
S/O.PARTHASARATHY, CHEMBOTTIYIL (H),
KAVALAPPARA P.O., SHORNUR, PALAKKAD-679 523,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.12).
125. KURIAN ANTONY MATHEW, AGED 18 YEARS,
S/O.SHAJI KURIAN, NADACKAL (H), SFS SEMINARY ROAD,
ETTUMANOOR-686 631,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.13).
126. MANEESHA JOY, AGED 18 YEARS,
D/O.JOY RODRIGS, 504-AKARIA ARCADE,
AYYAPPANKAVU, CHITTOOR ROAD,
ERNAKULAM NORTH - 682 012,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.14).
127. MOHAMMED RAZALI K.A., AGED 18 YEARS,
S/O.ANWAR HUSSAIN,ZAINABAS,
ARANGATH ROAD, PULLEPPADY, COCHIN-18,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.15).
128. NIKHIL VISWAM, AGED 18 YEARS,
S/O.V.MADHAVACHANDRAN, B/1103 SATELLITE TOWNSHIP,
KAKKANAD WEST P.O., ERNAKULAM-682 030,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.16).
129. NIMYA K.C., AGED 18 YEARS, D/O.CHANDRAN P.,
KOZHIKKOTHUTHODI (H), MALAYANKAVU P.O.,
PALAKKAD-695 504,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.17).
130. NOEL JOHN, AGED 18 YEARS, S/O.M.P.JOHN,
NELIYAMPARAMBIL (H), THRIKKARIYOOR P.O.,
KOTHAMANGALAM-686 692,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.18).
Msv/
-15-
-15-
WP(C).No. 33335 of 2015 (N)
----------------------------------------
131. PARVATHY P., AGED 18 YEARS, D/O.B.VIJAYAKUMAR,
SIVADAM, SOUHRIDA LANE, PATTURAICKAL, THRISSUR-22,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.19).
132. POOJA PRADEEP, AGED 18 YEARS,
D/O.N.K.PRADEEP, NJALIKKATTIL (H),
THENGODE P.O., NAVODAYA-682 030,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.20).
133. RESHMA S.NAIR, AGED 18 YEARS,
D/O.S.SURESH, FLAT-3C, INDIAN BANK QUARTERS,
PRAKASHAM ROAD, T-NAGAR, CHENNAI.
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.21).
134. RESHMI U.N., AGED 18 YEARS, D/O.RANJITH U.N.,
PRABHANIVAS, PULLIKALPARAMBU, PANNIYANKARA,
KALLAI P.O., CALICUT-673 003,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.22).
135. RISHLAJABBAR, AGED 18 YEARS,
D/O.ABDUL JABBAR K.M., KATTIPARAMBIL (H),
MUPPATHADOM P.O., ALUVA 10-683110,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.23).
136. SANJAY RAJ N., AGED 19 YEARS,
S/O.N.G.RAJAN, C II/284, RNAS AREA,
W.ISLAND, KOCHI-03,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.24).
137. SARIKA J., AGED 18 YEARS, D/O.SIVARAMK E.,
SARIKANIVAS (H), ERUMAKKUZHI, NOORANAD P.O.,
ALAPPUZHA-690 504,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.25).
138. SOBINSHAJI, AGED 18 YEARS,
S/O.SHAJI MATHEW, ORIKKOMPIL,
THEKKUMURIYIL, PRAKKANAM P.O.,
PATHANAMTHITTA-689 643,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.26).
139. SREEPARVATHY K. SHAJI, AGED 17 YEARS,
D/O.K.SHAJI, KUTTIPARAMBIL (H),
KOTHAPARAMBU P.O., KODUNGALLUR, THRISSUR-680 668,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.27).
140. SWATHIJAYARAJ, AGED 17 YEARS,
D/O.JAYARAJAN P.K., NANDANAMKALARI,
AMBALAMA ROAD, MANDOOR P.O.,
KANNUR DISTRICT-670 501,
(SEMESTER I B.COM. LL.B (HONS.), ROLL NO.28).
Msv/
-16-
-16-
WP(C).No. 33335 of 2015 (N)
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141. ACHSA MARY JOSE JOHN, AGED 20 YEARS,
D/O.JOSE KEECHERI JOHN, KEECHERI MIZPAH,
NEAR ANTHIKULANGARA TEMPLE,
KAROTTUPALIKARA, PERUMBAVOOR,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.1).
142. AKHIL SASIDHARAN, AGED 18 YEARS,
S/O.K.SASIDHARAN, SAKUNTHALA BHAVAN,
KARIMAKKAD, THRIKKAKARA P.O.,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.2).
143. AKHIL SIVANKUTTY, AGED 21 YEARS,
S/O.SIVANKUTTY S., THRIVENI, SOORANAD NORTH P.O.,
KOLLAM-690 561,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.3).
144. AKSHAY GOPAN, AGED 18 YEARS,
S/O.S.GOPAKUMAR, C6-GOVERNMENT OFFICERS QUARTERS,
THEVALLY, KOLLAM-691 009,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.4).
145. AMITHA S., AGED 18 YEARS,
D/O.SAJEEVAN A.V., NORTH 72, MANJUNATHA LAYOUT,
SACRED HEART'S ROAD, T.K.PALYA,
K.R.PURAM, BANGLORE-560 036,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.5).
146. ANN THOMAS, AGED 18 YEARS,
D/O.THOMAS T.C., THOPPIL (H),
LINK ROAD, MANALUR P.O., THRISSUR-680 617,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.7).
147. ANTO B. AZHAKATHU, AGED 18 YEARS,
S/O.BAJAIMON THOMAS, AZHAKATHU (H),
MOOLAMATTOM P.O., MOOLAMATTOM, IDUKKI-685 589,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.9).
148. ANUSREE P.,AGED 18 YEARS,
D/O.HARIDASAN T.P.,THAZHATHE PUTHAN VEETIL(SURABHI),
KAVUVATTAM, CHERPALCHERY P.O., PALAKKAD-679 503,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.10).
149. ASHIRVAD J., AGED 18 YEARS,
S/O.N.JAYADEVAN, PUTHENKANDATHIL (H),
OPP.ASSET HOMES FLAT,CHINMAYA SCHOOL,
KANNANKULANGARA, THRIPUNITHURA.
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.11).
150. ASHOK NEELAKANDAN, AGED 18 YEARS,
S/O.M.P.NEELKANDAN, MADAVU MANA (H),
KUMARANALLOOR P.O., KOTTAYAM-686 016,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.12).
Msv/
-17-
-17-
WP(C).No. 33335 of 2015 (N)
----------------------------------------
151. DIVYA NATESAN, AGED 18 YEARS,
D/O.P.M.NATESAN, NEETHY (H), POOTHOTTAP.O., ERNAKULAM,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.13).
152. HANIYA K.MUHAMMED ANWAR, AGED 18 YEARS,
D/O.KM.ANWAR, FLAT NO.D4, PERIYAR INFINIA,
THOTTUMUGHAM, ALUVA,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.14).
153. HANNAH SAIBY CHACKO, AGED 20 YEARS,
D/O.SAIBY CHACKO, ADITHI BHAVAN,
COCHIN UNIVERSITY, KALAMASSERRY-682 022.
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.15).
154. JIBIN A. GEORGE THOMAS, AGED 18 YEARS,
S/O.THOMAS GEORGE, 51 A, BENEDICT NAGAR,
NALANCHIRA, TRIVANDRUM-690 015,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.16).
155. M.NANDAKRISHNA, AGED 17 YEARS,
S/O.M.M.WARRIER, KRISHNASREE,
MATTOM NORTH, THATTARAMBALAM P.O.,
MAVELIKKARA, ALAPPUZHA-690 131,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.17).
156. NATALIA SIYAD, AGED 18 YEARS,
D/O.P.U.ZIYAD, 36/788 D, SHIFA RESIDENCY,
P.F. ROAD, KALOOR, KOCHI-17,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.18).
157. NIKHITA ANNEXURE REBELLO, AGED 18 YEARS,
D/O.DR.VINCENT TERENCE REBELLO, NIAL DACE,
H.NO.XX/661, NGO QUARTERS, WEST THRIKKAKARA P.O.
COCHIN-2, (SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.19).
158. PARVATHI PRADIP VALIYEDATH, AGED 18 YEARS,
D/O.C.M.PRADIP KUMAR, FLAT NO.5B,
SREEROSH SEAFACE PANICKER ROAD,
CALICUT-673 011.
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.20).
159. PAUL P. MATHEW, AGED 19 YEARS,
S/O.MATHEW P.PAUL, PUTHUPPADIYIL (H),
KOLENCHERY P.O., ERNAKULAM-682 311,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.21).
160. RISHI CHANDRAN, AGED 18 YEARS,
S/O.T.RAMACHANDRAN, UPASANA,
KAITHAVANA, SANATHANAPURAM P.O.,
ALAPPUZHA-688 003,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.22).
Msv/
-18-
-18-
WP(C).No. 33335 of 2015 (N)
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181. SERINE SUSAN PRASAD, AGED 18 YEARS,
D/O.PRASAD OOMMEN, PULLIYIL (H),
MOOLAVATTOM P.O., KOTTAYAM,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.23).
182. SIDHARTH A.P., AGED 19 YEARS,
S/O.ANIL, KEERTHANAM, POONTHI ROAD,
KUMARAPURAM, MEDICAL COLLEGE P.O.,
TRIVANDRUAM-695 011,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.24).
183. SREESANKAR M., AGED 19 YEARS,
S/O.MINI RAJA, VILLA NO.6, IMPERIAL GARDENS,
EROOR SOUTH, THRIPUNITHRUA-682 306,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.25).
184. SRUTHY JAYAKUMAR, AGED 18 YEARS,
D/O.G.JAYAKUMAR, G.S.MANDIRAM, CMC-1,
CHERTHALA, ALAPPUZHA-688 524,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.26).
185. T.A.GOKUL, AGED 18 YEARS, S/O.ASHOKAN,
THERLLI (H), MANATHALA, CHAVAKKAD P.O.,
THRISSUR-680 506,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.27).
186. VENKETESH BOSE, AGED 18 YEARS,
S/O.CHANDRA BOSE, LEKSHMI, NEDUVATHOOR,
NEELESWARAM P.O., KOTTARAKARA, KOLLAM-691 505,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.28).
187. VISHNU P.S., AGED 19 YEARS,
S/O.SHYLAN, PALATHINGAL (H),
KARINGAMTHAVITH, KONGORPALLY P.O.,
N.PARAVOOR, (SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.29).
188. VISHNU SAGAR E.R., AGED 18 YEARS,
S/O.E.A.RADHAKRISHNAN, ERANALLORE (H),
PANOMARAM P.O., WAYANAD0670 721,
(SEMESTER I B.B.A. LL.B (HONS.), ROLL NO.30).
189. RISHI VARMA T.R., AGED 19 YEARS,
S/O.T.RADHAKRISHNAN, VISHNUSAGARAM,
S.R. A-9, S.P.W. ROADCOMPANY PADI,
THAIKKATTUKARA P.O., ALUVA-6, 683 106,
(SEMESTER III B.B.A. LL.B (HONS.), ROLL NO.22).
190. GUFRAN IBN ABDUL GAFOORVA.K., AGED 23 YEARS,
S/O.ABDUL GAFOOR A.K., NUSAIBAS, PEROOLPARAMBA P.O.,
PARAL, TLY - 670 671,
(SEMESTER V B.B.A. LL.B (HONS.), ROLL NO.14).
Msv/
-19-
-19-
WP(C).No. 33335 of 2015 (N)
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191. FARHAN IBN ABDUL GAFOOR A.K., AGED 21 YEARS,
S/O.ABDUL GAFOOR A.K., NAFEESA, MOOZHIKARA P.O.,
TLY-670 111, (SEMESTER V B.B.A. LL.B (HONS.), ROLL NO.12).
192. AISWARYA V.S., D/O.VIJAYAMOHANAN, AGED 20 YEARS,
AISWARYA, ATHANI, KURUMAGIRI P.O.,
KAKKANAD - 682 030.
(SEMESTER V B.B.A. LL.B (HONS.), ROLL NO.2).
193. RAHUL S.R., S/O.SANATHANAN V.C., AGED 21 YEARS,
AISWARYAM, PAOANNAKKARA P.O., PINARAYI,
THALASSERY, KANNUR, PIN-670 741,
(SEMESTER V B.B.A. LL.B (HONS.), ROLL NO.24).
* ADDITIONAL R4 TO R173 IMPLEADED AS PER ORDER DTD.14.12.2015
IN IA.17423/2015.
R1-R3 BY ADV. SRI.MILLU DANDAPANI, SC, COCHIN UNIVERSITY
R4-R173 BY ADVS. SRI.S.KANNAN
SRI.A.RAJESH
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
04-01-2016, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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WP(C).No. 33335 of 2015 (N)
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APPENDIX
PETITIONER(S)' EXHIBITS
-------------------------------------
P1 TRUE COPY OF THE RELEVANT EXTRACTS OF THE RULES OF LEGAL
EDUCATION, 2008
P2 TRUE COPY OF THE EXAMINATION NOTIFICATION OF SEMESTER IX
P2(A) TRUE COPY OF THE EXAMINATION NOTIFICATION OF SEMESTER VII
P2(B) TRUE COPY OF THE EXAMINATION NOTIFICATION OF SEMESTER V
P2(C) TRUE COPY OF THE EXAMINATION NOTIFICATION OF SEMESTER III
P2(D) TRUE COPY OF THE EXAMINATION NOTIFICATION OF SEMESTER I
P3 TRUE COPY OF THE REPRESENTATION DATED 28.10.2015 ADDRESSED TO THE
2ND RESPONDENT ALONG WITH POSTAL ACKNOWLEDGMENT DTD.31.10.2015.
RESPONDENT(S)' ANNEXURES:
ANNEXURE A1: TRUE COPY OF THE SPECIAL/WORKING TIME TABLE ISSUED BY THE
3RD RESPONDENT.
//TRUE COPY//
P.S.TO JUDGE
Msv/
"C.R."
V.CHITAMBARESH, J.
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W.P (C) No.33335 of 2015
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Dated this the 5th day of January, 2016
JUDGMENT
Mr.K.Krishna Menon who was the Principal of the prestigious Madras Law College (now Dr.Ambedkar Government Law College) for 19 long years (1930-1949) used to welcome the freshers as follows:-
"Gentlemen, you are seen here because you cannot be seen elsewhere"
Those were the days when the students sought refuge in the law colleges as they could not succeed in securing admission in other professional colleges owing to their poor academic record. The situation has changed more than half a century down the lane and the law colleges are now the most sought after institutions for the students to pursue their education. This necessarily involves a more serious imparting of education to the students which the Universities and the law colleges in the State are yet to realise.
2. The Writ Petition seeks the implementation of the directions contained in Satheesh Kumar v. Mahatma Gandhi University [2015 (4) KLT 151] wherein W.P(C) No.33335 of 2015 2 it has inter alia been held as follows:-
"Therefore the prescription of the minimum hours of lecture classes and holding of tutorials, moot court and seminars by the Bar Council of India is to be scrupulously followed by the Universities. The above exercises are essential to chisel out the best in a law student many of whom are destined to become lawyers, judicial officers, parliamentarians etc. The possible lag in the course is not an excuse for the Universities to commit breach of the statutory rules and the classes cannot also be telescoped.
9. It will be desirable if the Registrar and the Controller of Examinations of the Universities assure themselves that the necessary exercises as above are completed by each of the Colleges. Such a subjective satisfaction can be arrived at on the basis of the inputs from the Principal/Head of the Department of Law in the various Colleges. It is only after being convinced of the requisite number of lecture classes, tutorials, moot court and seminars can the examination for each of the Semester be scheduled. The minimum hours W.P(C) No.33335 of 2015 3 stipulated by the Bar Council of India should have been completed before the commencement of the examinations for each of the Semester."
The above decision was rendered following Bar Council of India v. Aparna Basu Mallick [(1994) 2 SCC 102] and Bar Council of India v. Dayanand College of Law and others [(2007) 2 SCC 202].
3. The Bar Council of India has in this regard framed Rules of Legal Education, 2008 and Chapter II thereof deals with the standards of Professional Legal Education. Rule 10 of the Rules pertains to the Semester System in the unitary and integrated courses being conducted by the Universities and is to the following effect:-
"10.Semester system The course leading to either degree in law, unitary or on integrated double degree, shall be conducted in semester system in not less than 15 weeks for unitary degree course or not less than 18 weeks in double degree integrated course with not less than 30 class-hours per week including tutorials, moot room exercise and seminars provided there W.P(C) No.33335 of 2015 4 shall be at least 24 lecture hours per week.
Provided further that in case of specialized and/or honours law courses there shall be not less than 36 class- hours per week including seminar, moot court and tutorial classes and 30 minimum lecture hours per week.
Provided further that Universities are free to adopt trimester system with appropriate division of courses per trimester with each of the trimester not less than 12 weeks." (emphasis supplied) There has to be 36 class hours per week including seminars, moot court and tutorial classes and 30 minimum lecture hours per week in the case of honours law courses. The writ petition concerns the honours law courses (BBA-LLB and B.Com-LLB) conducted by the Cochin University of Science and Technology ['the CUSAT' for short] at Ernakulam. 36 class hours per week spanning over 18 weeks for such a double degree integrated course works out to 648 class room hours for a single semester. The petitioners had given the split up of the number of class room hours in Semesters IX, VII, V, III and I which did not exceed 304 as against the requisite W.P(C) No.33335 of 2015 5 648 in number. The petitioners asserted that the situation is the same in all the five semesters for the BBA-LLB, B.Com-LLB and that the students suffocate due to the telescoping of the classes.
4. The petitioners did not for a moment find fault with any of the faculty members since they had done their best and the classes could not go on due to a variety of reasons at CUSAT. It was reported that the hostel remained closed for renovation for quite some time and hence classes could not be taken and that some days were lost due to arts festivals and strikes. But the fact remained that the students were fortunate enough only to undergo less than one-half of the class hours prescribed by the Bar Council of India before the ensuing semester examinations. It is under these circumstances was the present writ petition filed by the students seeking to postpone the semester examinations scheduled to commence on 17.11.2015. The original schedule of the semester examinations was stayed giving liberty to the CUSAT to reschedule the same following the Bar Council of India prescriptions. W.P(C) No.33335 of 2015 6 It is now reported that the classes were hence extended upto 17.12.2015 to make up the deficit in the teaching hours and the gesture of the CUSAT in that regard is to be appreciated. The semester examinations have now been rescheduled to start on 28.01.2016 in view of the inter-university sports event slated to commence shortly.
5. I heard Mr.P.G.Jayasankar, Advocate on behalf of the petitioners who had worked as guest faculty in a few Law Colleges before. I heard Mr.Millu Dandapani, Advocate on behalf of the CUSAT who incidentally had secured his Masters Degree therefrom. I also heard Mr.S.Kannan, Advocate on behalf of the 170 students of the college who got themselves impleaded as additional respondents in the writ petition. None of the respondents did file any counter affidavit to the writ petition traversing the allegations therein.
6. The role of the Bar Council of India for regulating standards of professional legal education has been re-affirmed in the final report of the committee on reform of legal education. The committee W.P(C) No.33335 of 2015 7 was formed pursuant to the orders of Supreme Court in SLP No. 22337/2008 and as approved by the later resolution of the Bar Council of India. The committee has made copious reference to the Rules of Legal Education, 2008 framed by the Bar Council of India in its final report. The committee has also recommended that the remuneration to the faculty must be in conformity with the recommendations of the sixth Central Pay Commission. The necessity to stretch 18 weeks for a single semester comprising of a minimum of 36 class hours per week including seminars, moot court and tutorials is with a purpose. The imparting of knowledge in education includes absorption, retention, application and re-production which is a multi-layered process consuming time. Attempts by the colleges to run over the course compromising on the time factor prejudicially affects the quality of the education and puts psychological pressures on the students. It is ofcourse true that many of the working days are lost due to ill-conceived agitations in the name of student rights and social righteousness.
W.P(C) No.33335 of 2015 8
7. A Division Bench of this Court in Vijayakumar v. State of Kerala [2004 (2) KLT 627] in the context of granting police protection to a college had occasion to observe as follows:-
"Whether the students have a right to strike and boycott classes is an important and relevant question on which views may differ. But there cannot be any difference of opinion as to whether the students on strike have any right to cause obstruction and disturbance to the conduct of classes or to prevent other students from attending classes. In our view, the students on strike have no right to cause any sort of obstruction and disturbance to the conduct of classes or to prevent other students from attending classes. Demonstrations, 'dharna' and similar activities inside the college campus will definitely cause obstruction and disturbance to the conduct of classes and will prevent the teachers from conducting classes and other students from attending classes. The students who are not on strike have a right to attend classes without being prevented or disturbed by W.P(C) No.33335 of 2015 9 others. It is part of their right to education. It cannot be allowed to be infringed. Therefore even if the students on strike want to hold agitation, demonstration, 'dharna', etc., they may hold it only outside the college campus so that no sort of obstruction or disturbance is caused to the smooth functioning of the college and the conduct of classes and the rights of the other students are not violated." (emphasis supplied) Thus students who choose to participate in a strike or 'dharna' may walk out of the class rooms at the risk of their attendance without disrupting the ongoing classes attended by willing students. The members of the teaching faculty are empowered to take classes even if there is only one student in the class room and such teaching hour is liable to be reckoned. The academic activity whether it be lecture, seminar, moot court or tutorials so held has to be given credit to for compliance of the Bar Council of India prescriptions. Any student on strike who disrupts the activity aforestated is liable to be removed by the police on W.P(C) No.33335 of 2015 10 complaint made by the head of the department or the Principal of the College. This is of course in addition to the entitlement of the college authorities to initiate disciplinary proceedings against the erring student who had disrupted the academic activity. Similarly no student has any sort of right to obstruct other eligible students from entering the class rooms or the portals of a college under the guise of strike, agitation, or 'dharna'. Only such a course will safeguard the right to education of the students who are willing to attend the classes obediently and take the examinations following. Higher education though not a fundamental right is indisputably a human right as part of one's development [See: State of Bihar v. Project Uchcha Vidya, Sikshak Sangh (2006) 2 SCC 545] The Writ Petition is disposed of. No costs.
Sd/-
V.CHITAMBARESH, Judge.
nj/1.1.2016