Supreme Court - Daily Orders
Ram Niwas Upadhaya (Since Deceased) ... vs Harish Chand on 18 September, 2018
Bench: Arun Mishra, Sanjay Kishan Kaul
ITEM NO.1003 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2915/2018 in SLP(C) No. 16188/2018
RAM NIWAS UPADHAYA (SINCE DECEASED) THR. LRs. Petitioner(s)
VERSUS
HARISH CHAND Respondent(s)
(FOR ADMISSION)
Date : 18-09-2018 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
By Circulation
UPON perusing papers the Court made the following
O R D E R
The Review Petition is dismissed in terms of Signed Order.
Pending application, if any, also stand disposed of.
(NEELAM GULATI) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER (SIGNED ORDER IS PLACED ON THE FILE) Signature Not Verified Digitally signed by NEELAM GULATI Date: 2018.09.20 17:17:18 IST Reason: IN THE SUPREME COURT OF INDIA INHERENT JURISDICTION REVIEW PETITION(C) No. 2915 OF 2018 IN SPECIAL LEAVE PETITION (C) No. 16188 OF 2018 RAM NIWAS UPADHAYA (SINCE DECEASED) THR. LRs. Petitioner(s) VERSUS HARISH CHAND Respondent(s) O R D E R We have carefully gone through the Review Petition and the connected papers. We find no merit in the Review Petition and the same is accordingly dismissed.
…..............J (ARUN MISHRA) …..............J (SANJAY KISHAN KAUL) NEW DELHI;
SEPTEMBER 18, 2018