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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(1)(ii) in Rajasthan Land Pooling Schemes Act, 2016

(ii)execute any work which it is the duty of any person to execute under this scheme in any case where it appears to the appropriate authority that.delay in the execution of the work would prejudice the efficient operation of the scheme.