Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Odisha - Subsection Section 79(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (2)Septic tank may be constructed of brick work, stone masonry, concrete or other suitable materials as approved by the authority.
