Calcutta High Court (Appellete Side)
M/S. H. P. Gupta & Co. & Ors vs The Union Of India & Ors on 6 February, 2018
1 06.02.2018 Ct No.12 S/L No.173 KS W. P. 21799 (W) of 1997 M/s. H. P. Gupta & Co. & Ors.
Versus The Union of India & Ors.
This matter was listed in the 'Warning List' yesterday. It is listed once again as such today.
There is no appearance on behalf of either of the parties Therefore, W.P. 21799 (W) of 1997 is hereby dismissed for default.
Interim orders, if any, shall stand vacated.
(Rajasekhar Mantha, J.)