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[Cites 0, Cited by 0] [Section 63A(1)] [Section 63A] [Entire Act]

State of Maharashtra - Subsection

Section 63A(1)(b) in The Maharashtra Cooperative Societies Rules, 1961

(b)suspend the committee and appoint one or more Administrators, who need not be the members of the society to take remedial measures within the period specified in the order :