Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Andhra Pradesh - Subsection Section 57(a) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003 (a)Inspect all the homes under the Act and the Offices of the eight Regional Inspectors of Probation, at least for ten days in a month.
