Section 9(1) in The National Law University, Jodhpur Act, 1999
(1)The Chancellor and the Visitor shall have the following powers, namely:-(a)to give direction, take action, or do anything as required under the provisions of this Act land the Statutes:(b)to cause an inspection by such person, as he may direct, of any work, activity or examination of the University, College, or Regional centres:(c)to give his views or advice to the Vice-Chancellor in the matters wherein an inspection or inquiry has been made under clause (b).
