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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(9) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017

(9)The Fund Manager shall prepare and publish an annual report setting out the accounts showing all the income and expenditure of the trust, including administrative expense, after taking approval from the Venture Capital Fund for Energy Efficiency trust.