Himachal Pradesh High Court
Anil Kumar vs . Mbc Industries & Ors. on 23 May, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Anil Kumar Vs. MBC Industries & Ors.
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Cr.MMO No. 412 of 2022 23.05.2022 Present: Mr. Dheeraj K. Vashisht, Advocate, for the petitioner.
Cr.MMO No. 412 of 2022 Dasti notice be issued to the respondents, returnable for 01.06.2022, on taking steps during the course of the day.
Dasti notice be handed over to learned counsel for the petitioner by 24.05.2022.r Cr.MP No. 1395 of 2022 Notice in above terms.
(Ajay Mohan Goel) Judge May 23, 2022 (Vinod) ::: Downloaded on - 23/05/2022 20:06:17 :::CIS