Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 156 in Tamil Nadu Educational Rules

156.

The rules contained in this Chapter shall apply to rural colleges for adults under public and private managements.The recognition of rural colleges for adults shall vest in the Director of Collegiate Education and it may be refused or withdrawn in, the case of any college which does not satisfy the requirements specified in this Chapter. Applications for recognition shall be made in the form given in Appendix 17. Before applying for such recognition any agency proposing to open a rural college for adults shall obtain the permission of the Director of Collegiate Education for the opening of such a college which will be considered with reference to the needs of the locality for such an institution, the constitution of the managing body and the evidence of the financial and administrative stability of the institution.Courses of Study