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State of Telangana - Section

Section 29 in Sri Konda Laxman Telangana State Horticultural University Act, 2007

29. Deans of the Faculties.

- There shall be a Dean for each Faculty who shall be the Chairman of the Faculty Board and shall be responsible for the faithful observance of the provisions of the Act, Statues and Regulations relating to the faculty and for the organization and conduct of the teaching, research and extension work of the departments comprised therein.