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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Madhya Bharat - Subsection

Section 3(1)(a) in The Madhya Bharat Small Cause Courts Act, Samvat, 2006

(a)any proceedings before or after decree in any suit instituted before the commencement of this Act; or