Section 19 in The Orissa Registration of Births and Deaths Rules, 2001
19. Repeal and Savings.
- The Orissa Registration of Births and Deaths Rules, 1970 and 1991 (Amendment) is hereby repealed :Provided that notwithstanding such repeal, and order passed or action taken under the provisions of the rules so repealed shall be deemed to have been made or taken under the corresponding provisions of these rules.Form No. 1Format of the Report on the Working of the Act[See Rule 4]
