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Himachal Pradesh High Court

H.P. State Forest Corporation vs . Ashok Kumar on 6 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

H.P. State Forest Corporation vs. Ashok Kumar RSA No.231 of 2009 06.04.2023 Present: Mr. Rajesh Verma, Advocate, for the appellant.

Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for the respondent.

Learned counsel for the appellant prays for an adjournment.

Therefore, at his request, list after two weeks.

( Sushil Kukreja ) Judge 6th April, 2023 (reena) ::: Downloaded on - 06/04/2023 20:35:25 :::CIS