Himachal Pradesh High Court
Balwinder Singh vs . State Of H.P. & Others on 20 October, 2022
Bench: Sabina, Sushil Kukreja
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Balwinder Singh vs. State of H.P. & others LPA No.173 of 2016 20.10.2022 Present: Ms. Vandana Misra, Advocate, for the appellant.
Mr. Raju Ram Rahi, Deputy Advocate General, for the respondents/State.
At the request of learned Deputy Advocate General, list after three weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 20th October, 2022 (reena) ::: Downloaded on - 21/10/2022 20:05:18 :::CIS