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Punjab-Haryana High Court

Anuraj vs M/S Buzz Hotels Private Ltd. And Others on 17 March, 2009

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                      CHANDIGARH


                        Civil Revision No. 3560 of 2008
                        Date of decision: 17.03.2009.

Anuraj                                                 ....Petitioner

                                 Versus

M/s Buzz Hotels Private Ltd. and others                ...Respondents



CORAM: HON'BLE MR. JUSTICE S.D.ANAND.


Present:    Mr.Sudhir Aggarwal, Advocate, for the petitioners

            Mr. Sanjeev Sharma, Advocate for respondents


                              *****

S.D.ANAND, J.

For orders, see order of even date passed in Civil Revision No. 3561 of 2008 ( Anuraj Versus M/s Sheel Buildcon Private Ltd. and another).

March 17, 2009                                  (S.D.Anand)
Pka                                                Judge