Punjab-Haryana High Court
Anuraj vs M/S Buzz Hotels Private Ltd. And Others on 17 March, 2009
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Civil Revision No. 3560 of 2008
Date of decision: 17.03.2009.
Anuraj ....Petitioner
Versus
M/s Buzz Hotels Private Ltd. and others ...Respondents
CORAM: HON'BLE MR. JUSTICE S.D.ANAND.
Present: Mr.Sudhir Aggarwal, Advocate, for the petitioners
Mr. Sanjeev Sharma, Advocate for respondents
*****
S.D.ANAND, J.
For orders, see order of even date passed in Civil Revision No. 3561 of 2008 ( Anuraj Versus M/s Sheel Buildcon Private Ltd. and another).
March 17, 2009 (S.D.Anand) Pka Judge