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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(3) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(3)The procedure for selection of officers, teachers and other employees of the University, unless otherwise provided in the Act, shall be as prescribed by the Statutes.