Section 2(1)(c) in The Digital Signature (End entity) Rules, 2015

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Union of India - Subsection

Section 2(1)(c) in The Digital Signature (End entity) Rules, 2015

(c)"counter signature" means a signature on a previous signature in a series of signatures, affixed after the verification the signature on electronic record and subsequent signatures on previous signatures serially;

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Union of India - Subsection

Section 2(1)(c) in The Digital Signature (End entity) Rules, 2015