Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(2)(d) in The Tamil Nadu Agricultural Labourer Fair Wages Act, 1969 (d)the powers of the Conciliation Officer and the person authorised necessary for effective enforcement of the provisions of this Act;