Section 8(1)(b) in Rules to Regulate the Management of the Forest and Waste Lands in the Kadavur Estate In Tiruchirappalli District

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(b)prescribe tanahs or places at which timber or other forest-produce shall be brought for examination and permits shall be checked or recovered.

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