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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jharkhand - Subsection

Section 14(12) in Bihar Factories Rules, 1950

(12)At such visits the Certifying Surgeon shall examine the persons employed in such processes and shall record the results of his examination in a register known as the Health Register (Form no. 16) which shall be kept by the factory manager and produced to the Certifying Surgeon at each visit.