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Madhya Pradesh High Court

Kalyan Singh vs The State Of Madhya Pradesh on 11 September, 2020

Author: Anand Pathak

Bench: Anand Pathak

1 MCRC-12464-2020 The High Court Of Madhya Pradesh MCRC-12464-2020 (KALYAN SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) 8 Gwalior, Dated : 11-09-2020 Parties through their counsel. Heard through Video Conferencing. Ten days' time is given to remove the default. List after ten days.

(ANAND PATHAK) JUDGE Rashid RASHID Digitally signed by RASHID KHAN DN: c=IN, o=HIGH COURT Of M P BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, 2.5.4.20=23377d7d214c811801fc322b576ca4ed1954237f63244 KHAN 16af3985b5e9940ed42, serialNumber=111cc474a72b078dc9a89f3cb13bb668fd8e0e91 beda3cb721bbd836d768b09c, cn=RASHID KHAN Date: 2020.09.14 11:24:31 +05'30'