Section 8 in Sanskrit College and University, West Bengal Act, 2015

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- The following shall be the officers of the University:-

(a)the Vice-Chancellor,

(b)the Registrar,

(c)the Law Officer,

(d)the Finance Officer,

(e)Controller of Examinations, and

(f)Persons holding such other posts as may be declared by Statutes to be the posts of officers of the University.

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