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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

Bhopal State - Subsection

Section 48(2)(c) in The Abolition of Jagirs and Land Reforms Rules, 1953 (Bhopal)

(c)the area of land reclaimed by the Jagirdar from waste land and the year in which it was reclaimed; and