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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(d) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(d)"Central Film Advisory Board" means the Film Advisory Board constituted under the resolution of the Government of India in the Ministry of Information and Broadcasting No. 1/51/54-F, dated the 2nd February 1955;