Supreme Court - Daily Orders
Sociedade Timblo Irmaos Limitada vs The State Of Goa on 12 September, 2022
Bench: B.R. Gavai, C.T. Ravikumar
1
ITEM NO.52 COURT NO.13 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15038/2020
(Arising out of impugned final judgment and order dated 02-12-2020
in LD-VC-CW No. 366/2020 passed by the High Court Of Judicature At
Bombay At Goa)
SOCIEDADE TIMBLO IRMAOS LIMITADA Petitioner(s)
VERSUS
THE STATE OF GOA & ANR. Respondent(s)
(IA No. 128731/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 89968/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 71544/2022 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 128733/2020 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(C) No. 2430/2021 (IX)
(IA No. 93579/2021 - DELETING THE NAME OF PETITIONER/RESPONDENT
IA No. 128902/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 128903/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 2172/2021 (IX)
(IA No. 93583/2021 - DELETING THE NAME OF PETITIONER/RESPONDENT
IA No. 129744/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 129745/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 15149/2020 (IX)
(IA No. 130270/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 71561/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 130271/2020 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 12-09-2022 These matters were called on for hearing today.
CORAM :
Signature Not Verified
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
Digitally signed by
DEEPAK SINGH
Date: 2022.09.14
16:33:32 IST
Reason:
For Petitioner(s)
Mr. Mukul Rohatgi, Sr. Adv.,
Mr. Ninad Laud, Adv.
Mr. Abhishek Bharti, Adv,
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Mrs. Divya Bahl, Adv
Mr. Yeshwant Bodhankar, Adv.
Mr. lvo D'costa, Adv.
Mrs. Peppino Bahl, Adv.
Mr. Balaji Srinivasan (AOR)
For Respondent(s)
Mr. Prashant Bhushan, AOR
Mr. Pranav Sachdeva, Adv.
Mr. Jatin Bhardwaj, Adv.
Ms. Neha Rathi, Adv.
Mr.K.M.Nataraj,,Ld Asg
Mr. Shailesh Madiyal, Adv.
Mr. Shubranshu Padhi
Mr. Vatsal Joshi, Adv.
Ms. Indira Bhakar
Mr. Amrish Kumar, Aor
Mr. Devdas Pangam, A.G. (Goa)
Mr. Abhay Anturkar, Adv.
Mr. Shubham Priolkar, Adv.
Mr. Dhruv Tank, Adv.
Mr. Bhavya Pande, ADv.
Mr. Vaibhav Kulkarni, Adv.
Ms. Mukti Chowdhary, AOR
Mr. Sumit Goel, Adv.
Ms. Tanya Chaudhary, Adv.
Mr. Manu Bajaj, Adv.
M/S. Parekh & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
List these matters on 19.09.2022.
(DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)