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State of Rajasthan - Section

Section 7 in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962

7. [ Syllabus for examination. [Substituted by F. 5(1)DOP/A-II/92, 3-2-93.]

- Notwithstanding anything to the contrary contained in the rules relating to a particular service, the scheme of examination will be as specified in schedule-III. The standard of the papers will be that of a degree examination of the University of Rajasthan, the Commission shall, however, give a brief outline of the scope & syllabus of each paper for general guidance of the candidates.]Previous position of rule 7:"7. Syllabus for examinations.-Notwithstanding anything contained to the contrary in the rules relating to a particular service the syllabus for these examinations shall be as specified in Schedule III."