Bombay High Court
Gourishankar Educational And ... vs Ravindra Nivrutti Tapase And Anr on 30 August, 2019
Author: S.S. Shinde
Bench: S.S. Shinde
1/3 928 apl 1072-19+.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO. 1072 OF 2019
WITH
CRIMINAL APPLICATION NO. 1073 OF 2019
WITH
CRIMINAL APPLICATION NO. 1074 OF 2019
WITH
CRIMINAL APPLICATION NO. 1075 OF 2019
Gourishankar Educational And
Charitable Trust and Anr. ...Petitioners
Versus
Ravindra Nivrutti Tapase & Anr. ...Respondents
CRIMINAL APPLICATION NO. 1076 OF 2019
Gourishankar Educational And
Charitable Trust and Anr. ...Petitioners
Versus
Tapase Mohit Haridas & Anr. ...Respondents
WITH
CRIMINAL APPLICATION NO. 1090 OF 2019
Gourishankar Educational And
Charitable Trust and Anr. ...Petitioners
Versus
Akshay Sudhir Borate & Anr. ...Respondents
WITH
CRIMINAL APPLICATION NO. 1091 OF 2019
WITH
CRIMINAL APPLICATION NO. 1092 OF 2019
WITH
CRIMINAL APPLICATION NO. 1093 OF 2019
WITH
CRIMINAL APPLICATION NO. 1094 OF 2019
WITH
CRIMINAL APPLICATION NO. 1095 OF 2019
WITH
Bhagyawant
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CRIMINAL APPLICATION NO. 1096 OF 2019
Gourishankar Educational And
Charitable Trust and Anr. ...Petitioners
Versus
Reshma Hanmant Bodhe & Anr ...Respondents
WITH
CRIMINAL APPLICATION NO. 1119 OF 2019
WITH
CRIMINAL APPLICATION NO. 1120 OF 2019
WITH
CRIMINAL APPLICATION NO. 1121 OF 2019
WITH
CRIMINAL APPLICATION NO. 1122 OF 2019
WITH
CRIMINAL APPLICATION NO. 1123 OF 2019
Gourishankar Educational And
Charitable Trust and Anr. ...Petitioners
Versus
Nitin Vilas Waghmare & Anr ...Respondents
WITH
CRIMINAL APPLICATION NO. 1124 OF 2019
WITH
CRIMINAL APPLICATION NO. 1125 OF 2019
WITH
CRIMINAL APPLICATION NO. 1126 OF 2019
Gourishankar Educational And
Charitable Trust and Anr. ...Petitioners
Versus
Vijay Shashikant Jagadale & Anr. ...Respondents
CRIMINAL APPLICATION NO. 1127 OF 2019
Gourishankar Educational And
Charitable Trust and Anr. ...Petitioners
Versus
Ravindra Nivrutti Tapase & Anr. ...Respondents
Bhagyawant
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WITH
CRIMINAL APPLICATION NO. 1128 OF 2019
WITH
CRIMINAL APPLICATION NO. 1129 OF 2019
Gourishankar Educational And
Charitable Trust and Anr. ...Petitioners
Versus
Nilesh Yashwant Bhosale & Anr ...Respondents
*****
Mr. Nitin Pradhan a/w. Ms. Shubhada Khot i/b. Mr. Bakul Vyas & Mr.
J.A. Shingare for Applicant.
Mr. Arjun S. Pawar a/w. Mr. Shrikant Patil for Respondent No. 1.
Mr. N.B. Patil, APP for Respondent - State.
*****
CORAM : S.S. SHINDE, J.
DATE : 30th AUGUST 2019 P.C.:
1. On joint request of learned counsel appearing for the parties, stand over to 9th September 2019. To be heard with Criminal Application No. 561 of 2019 (Gourishankar Educational And Charitable Trust and Anr.Versus Yuvraj Jijaba Nikam & Anr.) and connected matters thereto.
(S.S. SHINDE, J.) Bhagyawant ::: Uploaded on - 30/08/2019 ::: Downloaded on - 31/08/2019 04:03:41 :::