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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(j) in West Bengal Madrasah Service Commission Act, 2008

(j)"Headmaster" or "Headmistress" means the head of the teaching staff of a Madrasah, by whatever name designated, and includes Superintendent of Senior Madrasah;