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State of Uttar Pradesh - Section

Section 7 in The U.P. Secondary Education Department Regularisation of Ad Hoc Appointments on the Post of Trained Graduate Teachers Rules, 2001

7. Seniority

. - (1) A person appointed under these rules shall be entitled to seniority only from the date of order of appointment after selection in accordance with these rules and shall, in all cases, be placed below the persons appointed in accordance with the relevant service rules, or as the case may be, the regular prescribed procedure, prior to the appointment of such person, under these rules.
(2)If two or more persons are appointed together, their seniority inter se shall be determined in the order mentioned in the order of appointment.