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[Cites 0, Cited by 0] [Section 460(2)] [Section 460] [Entire Act]

State of Uttar Pradesh - Subsection

Section 460(2)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)contravening any provision of any of the sections, sub-sections or clauses mentioned in the first column of Part II of the table in Schedule III or of any order made thereunder, or