Section 77A(1)(b) in The Maharashtra Co-Operative Societies Act, 1960
(b)the term [* * *] [The words 'or extended term as the case may be,' were deleted by Maharashtra Act No. 16 of 2013 dated 13-8-2013, Section 44(a), (w.e.f. 14-2-2013).] of the committee of any society or of any of its members has expired or for any other reason election is held and there is a failure to elect all or any of the members required to fill the vacancies;