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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(1)(a) in The Maharashtra Prevention of Cruelty to Animals (Conduct of Bullock Cart Race) Rules, 2017

(a)the bullock cart race shall be organized on a proper track the total running distance of which shall not exceed 1000 meters in length. The race track should not have steep slope, stones or rocks, mud, marshy, water logged or slushy place. The bullock cart race shall not be permitted on streets or highways ;