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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(a) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(a)"The Act" means the Rajasthan Colonisation Act, 1954 (Rajasthan Act XXVII of 1954). [x x x] [Deleted by Notification No. F. 4(22) Revenue/Col./77, dated 31.07.1980-Rajasthan Gazette, Extraordinary, Part IV-(C), dated 12.08.1980, page 123.]