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State of Haryana - Section

Section 31 in Regular Licence under Haryana Electricity Regulatory Reforms Act

31.

HVPN suggests that the definition of "Retail Supply" be refined to limit retail supply only to the class of users designed as "Consumers". We agree that the definition would be clearer as modified by HVPN's suggestion and we accept this proposal. The phrase "or Customers" is therefore deleted from the definition of "Retail Supply".