Madras High Court
S.C.Kannan vs Parthiban on 12 September, 2019
Author: M.Dhandapani
Bench: M.Dhandapani
Contempt Petition No.1453 of 2019
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 12.09.2019
CORAM:
THE HON'BLE MR.JUSTICE M.DHANDAPANI
Contempt Petition No.1453 of 2019
S.C.Kannan ... Petitioner
Vs.
1.Parthiban,
Joint Registrar of Co-Operative Societies,
Erode Region, Surampattai – 638 009.
Erode, Erode District.
2.Alagiri,
Deputy Registrar of Co-Operative Societies,
Gobichettipalayam Circle,
Nallagoundenpalayam Post – 638 452,
Gobichettipalayam,
Erode District. ... Respondents
Prayer :
Contempt petition filed under Section 11 of Contempt of Courts
Act, praying to punish the respondents herein for their wilful
disobedience and non-compliance of the orders of this Hon'ble Court
made in W.P.No.25411 of 2018, dated 12.06.2019 under the
provisions of Contempt of Courts Act.
1/2
http://www.judis.nic.in
Contempt Petition No.1453 of 2019
M.DHANDAPANI,J.
For Petitioner : Mr.C.Prakasam
For Respondents : Mr.L.P.Shanmugasundaram,
Special Government Pleader
ORDER
This contempt petition is filed alleging wilful disobedience of the order dated 12.06.2019 and made in W.P.No.25411 of 2018.
2.It is represented that the order dated 12.06.2019 passed by this Court in W.P.No.25411 of 2018, which is the subject matter of contempt has been complied with by issuing a cheque No.664454, for an amount of Rs.23,021/- dated 05.09.2019 to the petitioner.
3.In the light of the same, this Contempt Petition is closed.
12.09.2019 AT Index: Yes/No Internet: Yes/ No Contempt Petition No.1453 of 2019 2/2 http://www.judis.nic.in