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[Cites 2, Cited by 2]

Madras High Court

S.C.Kannan vs Parthiban on 12 September, 2019

Author: M.Dhandapani

Bench: M.Dhandapani

                                                                Contempt Petition No.1453 of 2019

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 12.09.2019

                                                      CORAM:

                                   THE HON'BLE MR.JUSTICE M.DHANDAPANI

                                        Contempt Petition No.1453 of 2019


                      S.C.Kannan                                            ... Petitioner

                                                        Vs.


                      1.Parthiban,
                        Joint Registrar of Co-Operative Societies,
                        Erode Region, Surampattai – 638 009.
                        Erode, Erode District.

                      2.Alagiri,
                        Deputy Registrar of Co-Operative Societies,
                        Gobichettipalayam Circle,
                        Nallagoundenpalayam Post – 638 452,
                        Gobichettipalayam,
                        Erode District.                                     ... Respondents


                      Prayer :
                            Contempt petition filed under Section 11 of Contempt of Courts
                      Act, praying to punish the respondents herein for their wilful
                      disobedience and non-compliance of the orders of this Hon'ble Court
                      made in W.P.No.25411        of 2018, dated 12.06.2019         under    the
                      provisions of Contempt of Courts Act.




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http://www.judis.nic.in
                                                                 Contempt Petition No.1453 of 2019

                                                                          M.DHANDAPANI,J.


                                  For Petitioner  : Mr.C.Prakasam
                                  For Respondents : Mr.L.P.Shanmugasundaram,
                                                    Special Government Pleader

                                                     ORDER

This contempt petition is filed alleging wilful disobedience of the order dated 12.06.2019 and made in W.P.No.25411 of 2018.

2.It is represented that the order dated 12.06.2019 passed by this Court in W.P.No.25411 of 2018, which is the subject matter of contempt has been complied with by issuing a cheque No.664454, for an amount of Rs.23,021/- dated 05.09.2019 to the petitioner.

3.In the light of the same, this Contempt Petition is closed.

12.09.2019 AT Index: Yes/No Internet: Yes/ No Contempt Petition No.1453 of 2019 2/2 http://www.judis.nic.in